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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(vii) in The Bangalore Metro Railway (General) Rules, 2011

(vii)in case of complete failure of control from Operations Control Centre, the entire control may be transferred to a backup control centre at an alternate location, which may be at separate locations for traffic control and control of traction power;