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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)In order to prevent electric rolling stock from being admitted into a track or a crossover for which third rail equipment is made dead or for which a permit-to-work is to be issued, suitable measures shall be enforced to block setting of such routes,