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Union of India - Section

Section 190 in Government of India Act, 1935

190.

(1)The accounts of the receipts and expenditure of the Authority shall be audited and certified by, or on behalf of, the Auditor-General of India.
(2)The Authority shall publish annually a report of their operations during the preceding year and a statement of accounts in a form approved by the Auditor-General.GOI.191