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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2) in The Calcutta Metro Railway General Rules, 2000

(2)If the motorman becomes incapacitated/disabled to run the train but can establish communication with the Traffic Controller, the latter shall arrange for necessary replacement of motorman observing all precautionary measures and in accordance with special instructions.