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[Cites 0, Cited by 0] [Section 41(6)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(6)(a) in Orissa Pani Panchayat Rules, 2003

(a)Nomination paper of the candidate for the Executive Committee shall be signed by him expressing his willingness to contest the election which shall also be signed by at least two members of the General Body and shall be presented to the Election Officer on the date, time and place specified in the notice.