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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1) in Pharmacy Council of India Regulations, 1952

(1)The Secretary of the Council shall be the ex officio Secretary of the Executive committee, and any other committees set up by the Council. He shall participate in the discussions but shall not function as a member of the committees whether by way of voting or otherwise.