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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(ii) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(ii)The operating charge and the transmission charges payable by the short-term customers shall be collected and disbursed by the nodal Regional Load Despatch Centre.