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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(4) in The M.P. Jan Shiksha Adhiniyam, 2002

(4)The Rajya Shiksha Kosh shall consist of all funds received for the promotion of the cause of education. The Rajya Shiksha Kosh would be administered by the Rajya Shiksha Kendra of the State Government.