Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 84 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

84.

Duties of Heads of Educational Institutions :
(a)Admission and promotion of students and disciplines of the institution.
(b)Receipts, expenditure and maintenance of accounts.
(c)Correspondence of the institution.
(d)General internal management of the institution as an institution recognised by the Board.
(e)Encouraging and fostering love for co-curricular activities.
(f)Talking such disciplinary action as he is empowered to take, under the departmental rules.
In carrying out the duties he shall not be interfered with by any authority except the authority competent under departmental rules.