Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Madhya Pradesh - Subsection Section 84(f) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (f)Talking such disciplinary action as he is empowered to take, under the departmental rules.
