Madhya Pradesh High Court
Daulat Parwani vs The State Of Madhya Pradesh on 18 September, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-4936-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 4936 of 2024 (DAULAT PARWANI Vs THE STATE OF MADHYA PRADESH ) Dated : 18-09-2024 Pleadings are not complete, therefore, urgent hearing cannot be done.
I.A.23154/2024, an application for urgent hearing is dismissed.
(VISHAL DHAGAT) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 20-09-2024 12:19:11