Madhya Pradesh High Court
Daulat Parwarni vs State Of Madhya Pradesh on 3 October, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 37461 of 2023 (DAULAT PARWARNI Vs STATE OF MADHYA PRADESH) Dated : 03-10-2023 Shri S. P. Mishra - Advocate for the applicant.
Shri Akshay Namdeo - Govt. Advocate for the State.
Govt. Advocate for the State prays for time to call for the case diary. Prayer is allowed.
List this matter in the week commencing from 25.10.2023.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 10/5/2023 5:50:37 PM