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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)Subject to the provisions of this Act, term of office, conditions of service and emoluments of Kuladhisachiv shall be such as may be prescribed by Statute and till so prescribed, as may be determined by the Kuladhipati.