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State of Chattisgarh - Section

Section 16 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

16. The Kuladhisachiv.

(1)A Kuladhisachiv shall be appointed by the Executive Council on the recommendation of Kulpati. if the Executive Council does not accept the recommendation of Kulpati the matter shall be referred to Kuladhipati whose decision thereon shall be final. First Kuladhisachiv shall be appointed by Kulpati after consultation with the State Government.
(2)The Kuladhisachiv shall be a salaried officer of the University.
(3)Subject to the provisions of this Act, term of office, conditions of service and emoluments of Kuladhisachiv shall be such as may be prescribed by Statute and till so prescribed, as may be determined by the Kuladhipati.
(4)Kuladhisachiv shall perform such duties and exercise such powers of Kulpati as may be assigned to him by the Kuladhipati in consultation with Kulpati and he shall perform such other duties and exercise such other powers as may be prescribed by Regulation.