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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(1)In every ship, an efficient two way means of calling and voice communication shall be provided between the receiver of the radio direction-finder and the bridge from which the ship is normally navigated.