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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(3)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)the tank shall be large enough to hold twice the expected daily flow of wastewater plus 40% to allow sludge accumulation and surge loading. One type of settling tank well suited for grey water treatment is a septic tank with aeration facility. (area requirement approx. 8 sq.m per m3 of wastewater)