Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Assam - Subsection Section 97(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (b)pre-fabricated shelters of fibre glass or P.V.C. on the building roof top/terrace for equipment;
