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State of Bihar - Section

Section 9 in Bihar State School Teachers and Employees Disputes Redressal Rules, 2015

9. Salaries and Allowances of Presiding Officer of Appellate Authority.

(1)The Presiding Officer of District Appellate Authority will get the same amount of pay every month which may be determined by the Finance Department. In addition to this, he will get a fixed sum of Rs. 10,000/- (Ten thousand) as house and transport allowances per month;
(2)The presiding officer will be entitled for 16 days of casual leave and 20 days of medical leave in a year. In addition, he can also avail of an extraordinary leave for 60 days in a year without pay.
(3)Salaries Allowances and service conditions of the Chairperson of State Appellate Authority. The Chairperson of the State Appellate Authority will get the same amount of pay every month which may be determined by the Finance Department from time to time. In addition to this, he will get other allowances and facilities which may be admissible to him at the time of retirement.