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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xiii) in The Uttar Pradesh State Sports University Act, 2021

(xiii)to establish close linkage with schools, colleges, Universities, sports and recreation clubs, societies, sports associations boards and international sports federations. Academies and institutes for the purpose of teaching, training and research in physical education and sports sciences, sports technology, sports medicines and high performance training for all sports and games;