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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)Identify and develop linkages with all such agencies that offer vocational and training services with job placement at the end of the course;