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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)Every autonomous college, institution or. department shall furnish such section reports, returns and other information as the Executive Council may require to enable it to judge the efficiency of the college, institution or department.