Rajasthan High Court - Jodhpur
Smt. Meera Bai vs Smt. Raisa Bano on 27 August, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 9871/2021
1. Smt. Meera Bai W/o Late Shri Paras Ram, Aged About 87
Years, By Caste Meghwal, Resident Of - Suncity Market,
Sojati Gate, Nai Sarak Jodhpur, Rajasthan.
2. Sohan Lal S/o Late Shri Paras Ram, Aged About 45 Years,
By Caste Meghwal, Resident Of - Suncity Market, Sojati
Gate, Nai Sarak Jodhpur, Rajasthan.
3. Smt. Ayodhya Devi W/o Shri Poona Ram D/o Late Shri
Paras Ram, Aged About 55 Years, By Caste Meghwal,
Resident Of - Nai Sarak, Jodhpur, Rajasthan.
----Petitioners
Versus
Smt. Raisa Bano W/o Late Shri Abdul Waheed, Asian Radio And
Electronics, Shop No. 3, Suncity Market, Masjid Road, Sojati
Gate, Nai Sarak, Jodhpur, Rajasthan.
----Respondent
For Petitioner(s) : Mr. Manish Patel
For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 27/08/2021 Heard.
By way of this writ petition, the petitioner has made a limited prayer that the matter is pending before the Rent Tribunal, Jodhpur for last three years, so the direction may be issued to the Rent Tribunal, Jodhpur (Metro) to expedite hearing of the Rent Case No.10/2019 (Smt. Meera Bai Vs. Smt. Raisa Bano).
I have considered the arguments advanced before me. In view of the limited submissions made by the counsel for the petitioner, the Rent Tribunal, Jodhpur (Metro) is directed to (Downloaded on 27/08/2021 at 08:48:01 PM) (2 of 2) [CW-9871/2021] dispose of case No.10/2019 (Smt. Meera Bai Vs Smt. Raisa Bano) within period of one years and six months from the date of receiving certified copy of this order.
The Writ petition as well as stay petition is decided accordingly.
(MANOJ KUMAR GARG),J 43-Ishan/-
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