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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(a)All the category A Seats shall be filled by the respective institutions by admitting the candidates as allotted by the Convener of PECET Admissions/ Convener of PECET-AC admissions, as the case may be, depending upon the option exercised by the institution as per Rule 15 of the Andhra Pradesh Physical Education Common Entrance Test for entry into B. PEd / U.G.D.PEd course Rules 2004 and amendments).