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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(3) in Orissa State Financial Corporation (Staff) Regulations, 1975

(3)The employees of the Corporation shall be entitled to daily allowance at the following rates :
Inside theState : 1st Gradeemployees Rs. 25 per day
  2nd Gradeemployees Rs. 20 per day
  3rd Gradeemployees Rs. 15 per day
Outside theState : 1st Gradeemployees Rs. 60 per day
  2nd Gradeemployees Rs. 45 per day
  3rd Gradeemployees Rs. 30 per day
  4th Gradeemployees Rs. 20 per day
For purpose of daily allowance the period will be calculated from the time of journey actually undertaken. For halts exceeding 6 hours and less than 12 hours, the daily allowance shall be admissible at one-half rate."Day" means a calendar day beginning and ending at midnight. Daily allowance will be admissible holidays occurring during the period of tour.