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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)the Traffic Controller shall then instruct the Train Operator of the assisting train to change to Restricted Manual mode, to proceed at reduced speed and stop about ten meters short of the stalled train;