Section 35(2)(k) in The Bengal Agricultural And Sanitary Improvement Act, 1920

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Bengal Presidency - Subsection

Section 35(2)(k) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(k)prescribing the conditions subject to which lands and works shall vest in a local authority, or person under section 29;

(I)for the maintenance of works under section 30;