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State of Odisha - Section

Section 34 in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

34. Games and relaxation.

- (i) The Superintendent of the Jail shall make arrangements for indoor games such as chess, carrom, draughts, and cards for the security prisoners. The Superintendent of the Jail may also provide such facilities for outdoor games as are feasible and are consistent with requirement of safety, security and discipline.
(ii)A security prisoner may keep one battery operated transistor radio for his personal use subject to the condition that the use of such radio does not cause inconvenience to other prisoners and that he shall abide by the direction of the Superintendent of the Jail with regard to hours and mode of use.