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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(d) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(d)"Competent authority" means the District level nodal officer responsible for implementation of ICDS under Department of Women, Child Development & Social Security, Government of Jharkhand.