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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(b) in Rajasthan Transparency in Public Procurement Rules, 2013

(b)issue an invitation to the auction to each qualified bidder whose initial bid is responsive, providing all information required to participate in the auction; and