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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3)(m) in Calicut University Act, 1975

(m)seven members (other than Deans of Faculties) of whom at least one shall be the principal of a Government College, elected by the principals of first grade colleges, other than colleges of oriental languages, from among themselves;