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[Cites 0, Cited by 0] [Section 156(1)] [Section 156] [Entire Act]

State of Andhra Pradesh - Subsection

Section 156(1)(iv) in Andhra Pradesh Panchayat Raj Act, 1994

(iv)any newspaper in which any advertisement relating to the affairs of any of aforesaid [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] is Inserted.