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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of West Bengal - Subsection

Section 157(1)(c) in The Howrah Municipal Corporation Act, 1980

(c)upon any site or in any position outside Howrah which has not been so approved and is situated within ninety metres of any reservoir used for storage of filtered water to be supplied to Howrah.