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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(b) in Jammu and Kashmir School Education Rules, 2010

(b)Every private High and Higher Secondary School and Teachers Training Institute (TTI) shall have a library of 2000 books including reference/text books, in the first year and shall add 200 books, in circulation in each subsequent year.