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State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir School Education Rules, 2010

11. Library and Text books

— (a) Every school shall follow the curriculum and the text books as may be prescribed for different classes by the Jammu and Kashmir State Board of School Education, save in respect of the Classes/subjects where Government or the State Board of School Education may provide for flexibility consistent with the public interest.
(b)Every private High and Higher Secondary School and Teachers Training Institute (TTI) shall have a library of 2000 books including reference/text books, in the first year and shall add 200 books, in circulation in each subsequent year.
(c)The aforesaid High and Higher Secondary School and TTI shall also initially subscribe to at least three Journals/Magazines.
Registration Proforma for Private SchoolsForm "A"(See Rule 3)Form of Application