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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(b) in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

(b)All-round lights shall be so located as not to be obscured by masts, topmasts or structures within angular sectors of more than 6 degrees except anchor lights, which need not be placed at an impracticable height above the hull.