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State of Madhya Pradesh - Section

Section 383 in M.P. Civil Court Rules, 1961

383. Station Dak Book.

- Papers and articles, the despatch of which is noted in a separate register, e.g., processes and diet money sent to the Nazir, should not be entered in this register. But all other articles, papers or record sent from the Court to any other Court, office or department shall be entered in it.