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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Dalip Singh vs . Ramesh Kumar on 4 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dalip Singh Vs. Ramesh Kumar CR No. 141 of 2022 .

04.11.2022 Present: Mr. Sandeep Chauhan, Advocate, for the petitioner.

Mr. Pranjal Munjal, Advocate for the respondent.

Mr. Pranjal Munjal, learned counsel, appears for the respondent.

r to List for consideration on 19.12.2022.

( Satyen Vaidya ) Judge 4th November, 2022 (sushma) ::: Downloaded on - 04/11/2022 20:35:36 :::CIS