Section 4(2)(a) in The Post Office Savings Certificates Rules, 1960

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(a)A Single Holder Type Certificate may be issued to:-

(i)an individual person (whether an adult or minor);

(ii)a banking company and Co-operative bank;

(iii)a company;

(iv)a corporation;

(v)a co-operative society including Co-operative bank;

(vi)an association, institution or body registered as a society under any law for the time being in force;

(vii)a firm registered under the Indian Partnership Act, 1932 (9 of 1932)

(viii)a local authority; and

(ix)a provident fund

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