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Union of India - Section

Section 4 in The Post Office Savings Certificates Rules, 1960

4. Types of certificates and issue thereof.

(1)The certificates shall be of the following types, namely:-
(a)Single Holder Type Certificates;
(b)Joint `A' Type Certificates; and
(c)Joint `B' Type Certificates;
(2)
(a)A Single Holder Type Certificate may be issued to:-
(i)an individual person (whether an adult or minor);
(ii)a banking company and Co-operative bank;
(iii)a company;
(iv)a corporation;
(v)a co-operative society including Co-operative bank;
(vi)an association, institution or body registered as a society under any law for the time being in force;
(vii)a firm registered under the Indian Partnership Act, 1932 (9 of 1932)
(viii)a local authority; and
(ix)a provident fund
(b)A joint `A' Type certificate may be issued jointly to two adults payable to both the holders jointly or to the survivor.
(c)A joint `B' Type certificate may be issued jointly to two adults payable to either of the holders jointly or to the survivor.