8. Amendment of section 40.- In section 40 of the principal Act,-
(a)in sub- section (1), for the words" except an insurance agent or a principal, chief or special agent", the words" except an insurance agent or an intermediary or insurance intermediary" shall be substituted;(b)in sub- section (2A), for the words" no insurance agent", the words" no insurance agent or intermediary or insurance intermediary" shall be substituted.
