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State of Karnataka - Section

Section 12 in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

12. Power to establish Schools.

The Institute, may establish Schools for,-
(i)Trans-disciplinary Health Sciences
(ii)Trans-disciplinary Studies
(iii)Educational innovation and strategic outreach
(iv)Conservation of natural medicinal resources
(v)Bio-medical engineering
(vi)Social sciences, humanities and management studies
(vii)Any other knowledge area on recommendation of the Academic council and Board of Management and with approval of the State Government and concerned national accreditation bodies
(viii)Schools shall be headed by Deans
(ix)The Institute may also establish Centers with specific foci under the Schools.