Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(42)] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(42)(iv) in The General Rules (Criminal), 1977

(iv)[ Where the opinion of any Government Scientific Expert of- [Inserted by Notification No. 156/VII-b-53, dated 13th April, 1990, published in U. P. Gazette, Part II, dated 29th June, 1991.]