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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Himachal Pradesh - Subsection

Section 102(1)(b) in Himachal Pradesh Municipal Election Rules, 2015

(b)any proceedings under the said rules, notifications or orders pending at the commencement of these rules shall be continued and disposed of as far as may be, in accordance with the provisions of these rules.