Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343A] [Entire Act] State of Kerala - Subsection Section 343A(3) in Kerala District Administration Act, 1979 (3)The district council and its officers shall have the power to supervise and inspect the operations of the municipal council in respect of the functions entrusted under sub-section (1).