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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(2)The President of every Distributory Committee in the Project area shall be the member of such Project Committee, ex-officio, and all such members shall constitute the general body for such Project Committee.