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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(2)The Block Development Officer shall be competent to sanction casual leave and permission to avail holidays to all other employees of the Samiti. Sanction of earned leave to them shall be governed by instructions of the Government in force from time to time.