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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(e) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

(e)List of applications where approval for connectivity or long-term access or medium-term open access, as the case may be, has not been granted along with reasons thereof: