Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Women's And Children's Institutions (Licensing) Act, 1956

(b)any protective home established under the Suppression of Immoral Traffic in Women and Girls Act, 1956. (104 of 1956.)