Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Women's And Children's Institutions (Licensing) Act, 1956

10. Act not to apply to certain institutions.

Nothing in this Act shall apply to-
(a)hostels, or boarding houses attached to, or controlled or recognised by educational institutions; or
(b)any protective home established under the Suppression of Immoral Traffic in Women and Girls Act, 1956. (104 of 1956.)