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[Cites 0, Cited by 0] [Section 348] [Entire Act]

State of Rajasthan - Subsection

Section 348(2) in Rajasthan Panchayati Raj Rules, 1996

(2)[ The Pramukh shall, at the end of every financial year send a report as to the performance of Chief Executive Officer during the year to the collector who shall initiate report on the word of Chief Executive Officer and send it alongwith report received by him from pramukh to the Director, Rural Development and Panchayati Raj for review. The Director, Rural Development and Panchayati Raj after putting up his remarks shall send it to the Development Commissioner for acceptance.][Substituted by Notification No. F. 4(10) RDPR/Legal/95/3527, Dated 22.8.1998, Publisdhed in Rajasthan Gazette Extraordinary, Part VI-C, date 1.9.1998. P. 1.]